VIJAY KUMAR SHARMA, Vs. CENTRAL BUREAU OF INVESTIGATION

JUDGEMENT

(1.) Heard Mr. Rajendra Krishna, learned counsel appearing on behalf of the petitioner along with Mr. Pankaj Kumar and Mr. Vivek Kumar, Advocates.

(2.) Heard Mr. Rajiv Nandan Prasad, learned counsel appearing on behalf of the opposite party.

(3.) Counsel for the petitioner submits that in I.A. No. 4085 of 2019 it has been mentioned that petitioner no. 1 has expired and he does not want to press this petition so far as petitioner no. 1 is concerned.