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LAWS(JHAR)-2019-1-98

ORIENTAL INSURANCE COMPANY LTD Vs. NEERO MAHTO

Decided On January 09, 2019
ORIENTAL INSURANCE COMPANY LTD Appellant
V/S
Neero Mahto Respondents

Referred Judgements :-

RITA DEVI VS. NEW INDIA ASSURANCE COMPANY LIMITED [REFERRED TO]
THE ORIENTAL INSURANCE CO. LTD., GOUEVIA CHAMBERS, 3RD FLOOR, PANAJI VS. SMT. ENAYAT KHAN, WIFE OF SADRODIN KHAN, AGED 50 YEARS, HOUSEWIFE [REFERRED TO]

JUDGEMENT

(1.) Heard Ms. Bharti Singh, counsel appearing for the appellant.

(2.) Heard Mr. Arvind Kumar Lall, counsel appearing for the respondent no. 1.

(3.) Heard Mr. Shashi Kumar Verma, counsel appearing for the respondent no. 2.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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