DILBAG SINGH SUHAG Vs. UNION OF INDIA

JUDGEMENT

(1.) Heard Mrs. J. Mazumdar, counsel appearing on behalf of the petitioners along with Mr. Pratik Sen, Advocate.

(2.) Heard Mrs. Nitu Sinha, counsel appearing on behalf of opposite party.

(3.) The learned counsel for the petitioners submits that in all these petitions the petitioners are aggrieved with the same order and similar prayers have been made in all the cases.