(1.) Heard the counsel for the appellants.
(2.) The appellants are the original plaintiffs.
(3.) The suit being Title Suit No.52 of 1989 had been instituted by the plaintiffs for the following reliefs:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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