LAWS(JHAR)-2018-11-167

SANAT KUMAR CHATTERJEE Vs. STATE OF JHARKHAND

Decided On November 28, 2018
SANAT KUMAR CHATTERJEE Appellant
V/S
STATE OF JHARKHAND Respondents

JUDGEMENT

(1.) Heard Mr. Manjul Prasad, Senior counsel appearing on behalf of the petitioners assisted by Mr. Baban Prasad, Advocate, Mr. Tapas Kabiraj, Advocate and Mr. Mukesh Kumar Sinha, Advocate.

(2.) Heard Mr. Sunil Kumar, counsel appearing on behalf of the respondent nos.8 and 9.

(3.) Nobody appears on behalf of the respondent-State.