LAWS(JHAR)-2018-12-148

CHITTRANJAN MANDAL Vs. SUDHIR GOPE

Decided On December 05, 2018
Chittranjan Mandal Appellant
V/S
Sudhir Gope Respondents

JUDGEMENT

(1.) Heard Mr. Vikash Kumar, counsel appearing for the petitioners.

(2.) Heard Mr. Ashish Kr. Thakur, counsel appearing for the respondent - State.

(3.) This writ petition has been filed for the following reliefs: