(1.) Call for the case diary.
(2.) The trail court is directed to dispose of this case within a period of four months from today provided that the accused person is co-operating in the trial.
(3.) Put up this case after four months.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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