PARVATI DEVI Vs. STATE OF JHARKHAND

JUDGEMENT

(1.) Heard Mr. Ayush Aditya, counsel appearing for the petitioners.

(2.) Heard Mr. Rajeeva Sharma, Senior counsel assisted by Ms. Anjana Rana, counsel appearing on behalf of the respondent nos.6 to 17.

(3.) Heard Mr. Ashutosh Kumar Singh, Associate counsel to Standing counsel (Mines) appearing on behalf of the respondent nos.1 to 5.