(1.) Heard Mr. S.N. Tiwari, learned counsel for the petitioner.
(2.) Heard Mr. P.P.N. Roy, learned senior counsel for the private respondent no. 5 and 5(a).
(3.) Heard Mr. Rahul Kamlesh, learned counsel appearing for the State.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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