LAWS(JHAR)-2018-11-166

RAMJAN MIAN Vs. STATE OF JHARKHAND

Decided On November 28, 2018
Ramjan Mian Appellant
V/S
STATE OF JHARKHAND Respondents

JUDGEMENT

(1.) Heard Mr. Jai Prakash Jha, Senior Advocate assisted by Mr. Shree Prakash Jha and Mr. Aman Shekhar, Advocates appearing on behalf of the petitioners.

(2.) Heard Mr. Kishore Kumar Mishra, assisted by Mr. Sunil Kumar Mahato, advocates appearing on behalf of the private respondent no. 6 .

(3.) Heard Mr. Ashish Kumar Thakur, Advocate appearing on behalf of the respondent-state.