BINDESHWARI PRASAD Vs. STATE OF JHARKHAND

JUDGEMENT

(1.) Heard Mr. Rajiv Nandan Prasad, counsel assisted by Mr. Manoj Kumar Sinha, counsel appearing for the petitioner.

(2.) Heard Mr. Prashant Pallav, counsel appearing for the respondent nos.6 to 9.

(3.) Heard Mr. Ashutosh Kumar Sinha, JC to SC (Mines) appearing on behalf of the respondent nos.1 to 5.