LAWS(JHAR)-2018-12-217

UNITED INDIA INSURANCE COMPANY Vs. NEERY SONLOK

Decided On December 21, 2018
UNITED INDIA INSURANCE COMPANY Appellant
V/S
Neery Sonlok Respondents

JUDGEMENT

(1.) Heard Mr. D. C. Ghosh, counsel appearing on behalf of the petitioner.

(2.) Nobody appears on behalf of the respondent.

(3.) This writ petition has been filed for the following reliefs: