BAIJNATH MAHTO Vs. COMMISSIONER, SOUTH CHHOTANAGPUR DIVISION, RANCHI

JUDGEMENT

(1.) Heard Mr. A. K. Sahani, counsel appearing on behalf of the petitioner.

(2.) Heard Mr. P. P. N. Roy, Senior counsel appearing on behalf of the private respondent assisted by Ms. Pragati Prasad, counsel for the private respondent.

(3.) Heard Mr. Manoj Kumar, counsel appearing on behalf of the respondent-State.