LAWS(JHAR)-2018-8-168

SARWESHWARI KUMARI Vs. STATE OF JHARKHAND

Decided On August 14, 2018
Sarweshwari Kumari Appellant
V/S
STATE OF JHARKHAND Respondents

JUDGEMENT

(1.) Heard Mr. Abhishek Kumar, counsel appearing for the petitioner.

(2.) Heard Mr. Apurv, counsel appearing for the respondentState.

(3.) This writ petition has been filed for the following reliefs: