BINDU MAHTO Vs. STATE OF JHARKHAND

JUDGEMENT

(1.) Heard Mr. S.K. Sharma, Advocate assisted by Mr. Ram Chandra Sahu, Advocate appearing for the petitioner.

(2.) Heard Mr. Rahul Kamlesh, A.C. to S.C.-II as well as Mr. Ashish Kumar Thakur, A.C. to S.C. (L.C.) appearing for the respondent-State.

(3.) Heard Mr. Shekhar Kumar Sinha, counsel appearing for the private respondents.