LAWS(JHAR)-2018-12-146

HARIHAR MAHTO Vs. STATE OF JHARKHAND

Decided On December 03, 2018
Harihar Mahto Appellant
V/S
STATE OF JHARKHAND Respondents

JUDGEMENT

(1.) Heard Mr. Jai Prakash Jha, Senior counsel assisted by Mr. Shree Prakash Jha, counsel appearing for the petitioners in both the cases.

(2.) Heard Mr. Ravi Kumar, counsel appearing for the respondents in W.P.(C) No. 4245 of 2008.

(3.) Heard Mr. Ashish Kr. Thakur, counsel appearing for the respondents in W.P.(C) No. 5594 of 2015.