LAWS(JHAR)-2018-4-97

MD ALLAUDDIN Vs. RAM LAKHAN PRASAD VISHWAKARMA

Decided On April 03, 2018
Md Allauddin Appellant
V/S
Ram Lakhan Prasad Vishwakarma Respondents

JUDGEMENT

(1.) Heard Mr. V. Shivnath, Senior counsel assisted

(2.) Nobody appears on behalf of the respondents.

(3.) This writ petition has been filed for the following reliefs: