SHANTI KUMAR KESHAODEO PODDAR Vs. UNION OF INDIA

JUDGEMENT

(1.) Heard Mr. Vikash Pandey, counsel appearing on behalf of the petitioner.

(2.) Heard Mr. Rajiv Sinha, Assistant Solicitor General of India appearing on behalf of the respondent nos.1 to 3 assisted by Mr. Niraj Kumar, Advocate.

(3.) Heard Mr. Arup Kumar Dey, counsel appearing on behalf of the respondent no.4.