LAWS(JHAR)-2018-12-174

LALA DINESH KUMAR Vs. STATE OF JHARKHAND

Decided On December 03, 2018
Lala Dinesh Kumar Appellant
V/S
STATE OF JHARKHAND Respondents

JUDGEMENT

(1.) Heard Mr. Sadab Bin Haque, counsel appearing on behalf of the petitioners.

(2.) Heard Mr. Saket Kumar, counsel appearing on behalf of private respondent no. 6(G).

(3.) Heard Mr. Ashish Kr. Thakur, counsel appearing on behalf of respondent nos. 1 to 4.