(1.) Heard Mr. Rahul Kumar, counsel for the petitioners assisted by Mr. J.N. Upadhyay, Advocate
(2.) Heard Dr. Ashok Kumar Singh, counsel appearing on behalf of the respondents.
(3.) These writ petitions have been filed for the following reliefs:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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