NIMAN TOPPO Vs. STATE OF JHARKHAND

JUDGEMENT

(1.) Heard Mr. Vishal Kr. Tiwari, counsel appearing for the petitioners.

(2.) Heard Mr. Amar Kr. Sinha, Senior counsel assisted by Mr. Kundan Kr. Ambastha counsel appearing for the respondent nos. 6 to 10.

(3.) Heard Mr. Ashish Kr. Thakur, J.C. to S.C. (L & C) counsel appearing for the respondent nos. 1 to 5.