LAWS(JHAR)-2018-12-213

SARDAR TRILOCHAN SINGH Vs. STATE OF JHARKHAND

Decided On December 11, 2018
Sardar Trilochan Singh Appellant
V/S
STATE OF JHARKHAND Respondents

JUDGEMENT

(1.) Heard Mr. V. Shivnath, senior counsel appearing on behalf of the petitioner assisted by Mr. Kundan Kumar Ambastha, Advocate.

(2.) Heard Mr. Rahul Kumar Das, counsel appearing on behalf of private respondent no. 2.

(3.) Heard Mr. Ashutosh Kumar Singh, counsel appearing on behalf of the respondent-state.