MANISHANKAR MAHATO Vs. STATE OF JHARKHAND

JUDGEMENT

(1.) Heard Mr. Pratik Sen, counsel appearing for the petitioners.

(2.) Heard Mr. V. Shivnath, Senior counsel assisted by Mr. Niraj Kishore, counsel appearing on behalf of the private respondents.

(3.) Heard Mr. Vishal Kumar Singh, Associate counsel to Standing counsel (Land & Ceiling) appearing on behalf of the respondent nos.1 to 4.