(1.) Heard Mr. Jitendra Tripathi, counsel appearing for the petitioner.
(2.) Heard Dr. Ashok Kumar Singh, counsel appearing on behalf of the respondent- Jharkhand State Housing Board.
(3.) This writ petition has been filed for the following reliefs:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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