LAWS(JHAR)-2018-5-151

UMESH PRASAD SINGH Vs. BHARAT COKING COAL LIMITED

Decided On May 03, 2018
UMESH PRASAD SINGH Appellant
V/S
BHARAT COKING COAL LIMITED Respondents

JUDGEMENT

(1.) Heard the counsel for the parties.

(2.) Heard Mr. Ajit Kumar, counsel appearing for the petitioner.

(3.) Heard Mr. Arpan Mishra, counsel appearing on behalf of the respondents.