MADHU JYOTSNA AKHOURI Vs. JHARKHAND STATE HOUSING BOARD

JUDGEMENT

(1.) Heard Mr. S.K. Verma, counsel appears on behalf of the petitioners.

(2.) Heard Ms. Sweta Kumari, counsel appears for the respondent-Board.

(3.) This writ petition was originally filed by Manhar Krishna Akhouri who expired during the pendency of the writ petition and has been substituted by the present petitioners vide order dated 005.201