JAGESHWAR MAHTO ALIAS YADAV Vs. STATE OF JHARKHAND

JUDGEMENT

(1.) Heard Mr. Rajiv Kumar, counsel appearing on behalf of the petitioners assisted by Mr. Ram Lakhan Yadav, Advocate.

(2.) Heard Mrs. Chandra Prabha, counsel appearing on behalf of the respondent-State assisted by Mr. Vishal Kumar Rai, Advocate.

(3.) Nobody appears on behalf of the respondent nos. 7 & 8.