(1.) Heard the counsel for the appellants.
(2.) The appellants are original plaintiffs.
(3.) The appellants have lost the suit before both the courts below.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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