LAWS(JHAR)-2018-10-187

RURAL DOMESTIC FUEL INDUSTRIES Vs. COAL INDIA LTD.

Decided On October 10, 2018
Rural Domestic Fuel Industries Appellant
V/S
COAL INDIA LTD. Respondents

JUDGEMENT

(1.) Heard Mr. Pandey Neeraj Rai, counsel assisted by Mr. Akchansh Kishore, counsel appearing for the petitioner.

(2.) Heard Mr. Amit Kumar Das, counsel appearing for the respondents.

(3.) This writ petition has been filed for the following reliefs: