LAWS(JHAR)-2018-11-150

MUNMUN PRASAD Vs. COMMISSIONER, SOUTH CHHOTANAGPUR DIVISION

Decided On November 26, 2018
Munmun Prasad Appellant
V/S
Commissioner, South Chhotanagpur Division Respondents

JUDGEMENT

(1.) Heard Mr. V. Shivnath, senior counsel appearing on behalf of the petitioners assisted by Mr. Neeraj Kishore, Advocate

(2.) Heard Mr. Kumar Harsh, counsel appearing on behalf of the private respondent nos. 7 and 8.

(3.) Heard Mr. Rajiv Anand, G.A. IV appearing on behalf of the respondent nos. 1 to 4.