ORIENTAL INSURANCE COMPANY LIMITED Vs. BIBHA DEVI

JUDGEMENT

(1.) Heard Mr. Abhay Kumar Mishra, counsel appearing on behalf of the petitioner.

(2.) Counsel for the petitioner submits that the notices were issued upon the respondents and the notice has been validly served but in spite of that nobody is appearing on behalf of the respondents.

(3.) This writ petition has been filed for the following reliefs:-