LAWS(JHAR)-2018-11-129

CENTRAL COALFIELDS LTD. Vs. STATE OF BIHAR

Decided On November 20, 2018
CENTRAL COALFIELDS LTD. Appellant
V/S
STATE OF BIHAR Respondents

JUDGEMENT

(1.) Heard Mr. A. K. Das, counsel appearing for the petitioner.

(2.) Heard Mr. Srijit Choudhary, counsel appearing for the respondent- State.

(3.) This writ petition has been filed for the following reliefs: