(1.) Heard the parties.
(2.) This revision has been preferred by the son of the deceased Kanto Seth.
(3.) Murhu PS. Case No. 16 of 2001 dated 19.4.2001 was registered by the conductor of Bus No. BPY-9581 for alleged occurrence in which said Kanto Seth was murdered.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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