LAWS(JHAR)-2008-11-87

SALIM RAZA Vs. JHARKHAND STATE ELECTRICITY BOARD

Decided On November 18, 2008
Salim Raza Appellant
V/S
JHARKHAND STATE ELECTRICITY BOARD Respondents

JUDGEMENT

(1.) LEARNED counsel appearing for the petitioners is permitted to implead the Secretary, Bihar State Electricity Board, Patna as party respondent no.7 in this case.