(1.) Heard the parties.
(2.) Mr. N.K. Prasad Sinha, learned counsel appears for the petitioner and Mr. A.K. Das appears on behalf of the respondents-CCL.
(3.) In this application, the petitioner has prayed for direction upon the respondents to provide employment to her son Panchmam Kumar under 9.0 after quashing the letter dated 24.2.2013 and 18/19.7.2014 (Annexures 3 & 9) issued by the respondent no.6.