RAKESH KUMAR JHA Vs. JHARKHAND STATE HOUSING BOARD

JUDGEMENT

(1.) TODAY the 4 th report has been filed by the learned Advocate General. As per the report, 10 days special cleaning drive and awareness programme will be started from 01/10/2007 to 10/ 10/2007 in the city of Ranchi. During these 10 days special cleaning programme the dump of garbage shall be removed and bleaching powder and B -tex shall be spread over, after cleaning the drains. The date wise list of special cleaning drive of the concerned areas are as follows:

(2.) DURING the special cleaning drive, Ranchi Municipal Corporation will try to keep that area a zero garbage area and during this programme the major problems, which the Corporation faces are as follows:

(3.) THE counsel for the petitioner as well as Mr. Rahul Saboo, learned Amicus Curiae would stated that they have also given suggestions in the written form and handed over to the learned Advocate General, who shall also look into it. These suggestions also can be taken into consideration.