(1.) Heard Ld. Counsel for the parties.
(2.) Both these Writ Petitions having common prayer and issue were heard together and are being disposed of by this common order.
(3.) The Petitioners in both these Writ Petitions have commonly prayed for the following reliefs:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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