(1.) Heard the learned counsel appearing on behalf of the appellants.
(2.) Nobody appears on behalf of the respondents.
(3.) This appeal has been filed against the judgment and decree dtd. 24/5/2002 (decree signed on 7/6/2002) passed by the learned Additinoal District Judge, Singhbhum (East), Jamshedpur in Title Appeal No. 34 of 1987 dismissing the cross-appeal filed by the plaintiffs in the said appeal and confirming the judgment and decree dtd. 27/5/1987/12/6/1987 passed by the learned Sub- Judge-III, Jamshedpur in Title Suit No. 65/75 of 1985-86.