(1.) Learned counsel appearing for the petitioner has sought for leave of this Court to accept the affidavit, copy of which has already been served upon the counsel for the State.
(2.) Let the affidavit be taken on record.
(3.) We have passed order on 23/3/2026 as also on 7/4/2026.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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