THE STATE OF JHARKHAND THROUGH THE DEPUTY COMMISSIONER, PAKUR Vs. ARUN KUMAR MISHRA, S/O SRI KRISHNA PRASAD MISHRA, R/O VILLAGE & P.O.

Referred Judgements :-

DELHI DEVELOPMENT HORTICULTURE EMPLOYEES UNION VS. DELHI ADMINISTRATION DELHI [REFERRED TO]
J A S INTER COLLEGE KHURJA U P VS. STATE OF UTTAR PRADESH [REFERRED TO]
PRABHAT KUMAR SHARMA VS. STATE OF UTTAR PRADESH [REFERRED TO]
EXCISE SUPERINTENDENT MALKAPATNAM KRISHNA DISTRICT A P VS. K B N VISWESHWARA RAO [REFERRED TO]
ARUN TEWARI VS. ZILA MANSAVI SHIKSHAK SANGH [REFERRED TO]
BINOD KUMAR GUPTA VS. RAM ASHRAY MAHOTO [REFERRED TO]
M P HOUSING BOARD VS. MANOJ SHRIVASTVA [REFERRED TO]
BRANCH MANAGER M P STATE AGRO INDUSTRIES DEVLOPMENT CORPN LTD VS. S C PANDEY [REFERRED TO]
NATIONAL FERTILIZER LTD VS. SOMVIR SINGH [REFERRED TO]
TELECOM DISTRICT MANAGER VS. KESHAB DEB [REFERRED TO]
STATE OF BIHAR VS. UPENDRA NARAYAN SINGH [REFERRED TO]
STATE OF M P VS. MD ABRAHIM [REFERRED TO]
MD ASHIF VS. STATE OF BIHAR [REFERRED TO]
STATE OF MADHYA PRADESH VS. SANDHYA TOMAR [REFERRED TO]
RENU VS. DISTRICT & SESSIONS JUDGE, TIS HAZARI [REFERRED TO]
STATE OF BIHAR VS. CHANDRESHWAR PATHAK [REFERRED TO]