LAWS(JHAR)-2016-11-82

VINOD KUMAR, (CONSTABLE NO. 01006063 FTR HQ BSF M&C), SON OF SHRI BAIJNATH RAM, PERMANENT RESIDENT OF INDU VILLA, HURHURU, PATRATU, NEAR MUFASIL THANA, PO Vs. UNION OF INDIA, THROUGH THE HOME SECRETARY, DEPARTMENT OF HOME, NORTH BLOCK, MINISTRY OF HOME, GOVERNMENT OF INDIA, PO

Decided On November 21, 2016
Vinod Kumar, (Constable No. 01006063 Ftr Hq Bsf MAndC), Son Of Shri Baijnath Ram, Permanent Resident Of Indu Villa, Hurhuru, Patratu, Near Mufasil Thana, Po Appellant
V/S
Union Of India, Through The Home Secretary, Department Of Home, North Block, Ministry Of Home, Government Of India, Po Respondents

JUDGEMENT

(1.) Grievance of the petitioner is that he has not been promoted to the post of Head Constable (Black Smith/Tin Welder).

(2.) Heard.

(3.) Pursuant to an Advertisement issued on 02.10.2000, the petitioner was appointed as Constable (General Duty) in BSF. Appointment letter dated 09.01.2001 discloses that he was appointed on the post the Constable in BSF on temporary basis in the pay-scale of Rs. 3050-4590.00. He joined Frontier Head Quarter BSF, TC &M on 28.01.2001 and he was posted to Sector Mechanical Transport (MT) Workshop, SHQ (Station Head Quarter), BSF, Tripura. On completion of 3 years' tenure, he was transferred to STS, BSF, Bangalore on 29.10.2003 and thereafter, he was posted under FTR HQ BSF Srinagar vide order dated 23.05.2007. Against this order the petitioner raised a grievance on the ground that he was enrolled as Constable (Tech/Black Smith/Tin Welder) for MT workshop. His representation stood dismissed on 25.07.2007 and accordingly, he joined 173 BN BSF on 14.10.2007, where he remained posted till 13.01.2012. It appears that, in the meantime, promotion to Head Constable was made, in which petitioner's name did not find place. Aggrieved, the petitioner made representation which was rejected vide order dated 04.10.2013. In the meantime, the petitioner submitted another representation on 25.03.2013 for his absorption in Sector MT Workshop. This was also rejected on 06.05.2013.