RUNWA DEVI Vs. STATE OF JHARKHAND

JUDGEMENT

(1.) I.A. No.771 of 2025 has been filed for substituting the name of legal heir/ successor of O.P.Nos.54 and 70.

(2.) Learned counsel for the petitioners submits that O.P.Nos.54 and 70 have left for their heavenly abode on 9/12/2023 and 1/10/2024 respectively. He submits that legal heir/ successor of O.P.Nos.54 and 70 have been disclosed in paragraph no.7 and 8 of the I.A.

(3.) Mr. Amar Kumar Sinha, the learned counsel for O.P.Nos. 3 to 5, 7 to 21, 24 to 26, 29 to 32, 35, 36, 38, 40 to 42, 44, 46 to 52, 55, 57, 61, 63 to 69 has got no objection for the same.