(1.) Heard, learned counsel for the parties.
(2.) Deceased was driving the bus at the time of accident. The facts are not in dispute that deceased (Kaisar Khan) aged about 30 years was a driver of the volvo truck no. Br-1 GA 146 and died in the accident when dashed with another truck.
(3.) This appeal is admitted on 17/9/2018 to be heard on the following substantial question of law: -