(1.) Mr. Lukesh Kumar, the learned counsel has appeared on behalf of the respondent nos.1 to 6 by way of filing Vakalatnama.
(2.) Notice issued upon the respondent nos.9 to 20 and respondent nos.22 to 34 have been validly served as per the office note.
(3.) Notice issued upon the respondent nos.7 and 8 have not been effected and respondent no.21 has left for his heavenly abode.