SHYAMA RANI MANDAL Vs. TARA PADA MANDAL

JUDGEMENT

(1.) I.A. No.7227 of 2024 has been filed for ignoring the defect nos.5, 6 and 7.

(2.) So far as the defect no.5 is concerned, the learned counsel for the petitioners submits that District name is disclosed at the top of the page no.1.

(3.) In view of her such submission, defect no.5 is ignored.