UDIS SINGH Vs. SURESH SINGH

JUDGEMENT

(1.) By the order dtd. 13/12/2024, notice was issued upon the proposed legal heirs/successors of the O.P.No.5 in I.A. No.249 of 2024.

(2.) I.A. No.249 of 2024 has been filed for substitution of the names of legal heirs/successors of the O.P.No.5 and for deletion of the name of O.P.No.3.

(3.) Pursuant to the notice Mr. Prabhat Kumar Sinha the learned counsel submits that he is in receipt of the Vakalatnama on behalf of the proposed legal heirs/successors of the O.P.No.5 and he has got no serious objection if the said I.A is allowed.