LAWS(JHAR)-2025-1-7

SUDAMIA DEVI Vs. URMILA DEVI

Decided On January 08, 2025
SUDAMIA DEVI Appellant
V/S
URMILA DEVI Respondents

JUDGEMENT

(1.) Heard the learned counsels appearing on behalf of the parties.

(2.) Learned counsel Mr. Navneet Toppo has joined the proceeding online.

(3.) Second Appeal No. 192 of 2019