(1.) For the reasons stated in the application, we find sufficient cause to condone the delay of 115 days that has crept up in filing of the appeal.
(2.) Ordered accordingly.
(3.) I.A. No.10458 of 2024 is disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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