(1.) Heard learned counsel for the parties.
(2.) By way of filing this writ petition, the petitioner seeks transfer from Chatra to Bokaro, on the ground of ailment of his parent.
(3.) The petitioner is a Teacher.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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