(1.) By filing this writ petition, the petitioners have prayed for the following reliefs :-
(2.) Heard learned counsel representing the petitioners and learned counsel representing the respondents.
(3.) Brief facts of the case are as follows:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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